Laxman Kumar Gupta vs Laxmi Devi Gupta And Ors
2026 Latest Caselaw 3622 Cal/2

Calcutta High Court

Laxman Kumar Gupta vs Laxmi Devi Gupta And Ors on 4 May, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-7
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                    CS/133/2018

                              LAXMAN KUMAR GUPTA
                                        VS
                            LAXMI DEVI GUPTA AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 4th May, 2026.

Appearance:

Mr. Diptomoy Talukder, Adv.

...for the plaintiff

The Court:- Today is fixed for hearing on Report.

None appears for the defendants. The Plaintiff is present virtually.

Adjourned to 17th June, 2026 for hearing of the Report.

Exception may be filed, if any, in the meantime.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)