Shahzad Shibli vs Ayesha Realkon And Ors
2026 Latest Caselaw 3621 Cal/2

Calcutta High Court

Shahzad Shibli vs Ayesha Realkon And Ors on 4 May, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

O-7
                                                          ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                               ORIGINAL SIDE

                              IA NO. GA/4/2026
                                      IN
                                 CS/90/2025

                            SHAHZAD SHIBLI
                                  VS
                        AYESHA REALKON AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 4th May, 2026.

Appearance:

Mr. Abu Zar Ali, Adv.

For defendant nos.1 to 4.

THE COURT: Time to file affidavit-in-reply is peremptorily extended till

12th June, 2026.

Matte to appear in the monthly list of July 2026.

(ARINDAM MUKHERJEE, J.)

Sb/