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Sri Manoj Kuamr Jayaswal And Ors vs Smt. Asalata Jayaswal And Ors
2026 Latest Caselaw 3620 Cal/2

Citation : 2026 Latest Caselaw 3620 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sri Manoj Kuamr Jayaswal And Ors vs Smt. Asalata Jayaswal And Ors on 4 May, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
O-18
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                      CS/40/2019

                      SRI MANOJ KUAMR JAYASWAL AND ORS.
                                      VS
                        SMT. ASALATA JAYASWAL AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

Appearance:

Mr. Tanmoy Sett, Adv.

... for plaintiff.

Mr. Dilip Kumar Ghosh, Adv.

...for defendant nos. 2 & 3.

The Court:- Learned Counsel for the Defendant Nos. 2 and 3 submitted

that no additional written statement shall be filed on their behalf.

The suit will appear in the list on 22 nd June, 2026 for framing of issues.

Discovery, inspection, disclosure of documents as well as admission and

denial of documents shall be filed in the meantime.

(SUGATO MAJUMDAR, J.)

S.Seal

 
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