Citation : 2026 Latest Caselaw 3618 Cal/2
Judgement Date : 4 May, 2026
O-17
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/67/2016
IA NO: GA/1/2016(Old No:GA/872/2016).
METAL IMPORT PRIVATE LIMITED
VS
ANKUSH PROPERTIES PRIVATE LIMITED & ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 04th May, 2026.
Appearance:
Mr. Himanshu Bhawsinghka, Adv.
Ms. Iram Hassan, Adv.
... for petitioner.
The Court:- On prayer of the Learned Counsel for the Plaintiff, suit is
adjourned to 22nd June, 2026.
(SUGATO MAJUMDAR, J.)
S.Seal
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