Amit Kumar Paul & Anr vs Sudipti Paul & Ors
2026 Latest Caselaw 3617 Cal/2

Calcutta High Court

Amit Kumar Paul & Anr vs Sudipti Paul & Ors on 4 May, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

O-8
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                CS/236/2018
                   IA NO: GA/2/2019(Old No:GA/2374/2019)

                          AMIT KUMAR PAUL & ANR.
                                     VS
                            SUDIPTI PAUL & ORS.




     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 04th May, 2026.

Appearance:

Mr. Arindam Paul ... defendant no. 6 in person.

The Court:- Amendment plaint may served to the Plaintiff by the

Defendants in terms of the Order dated 2 nd February, 2026 within the

returnable date, namely, 24th June, 2026.

(SUGATO MAJUMDAR, J.)

S.Seal