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Surendra Singh Bengani vs Gyan Nidhi Trust And Ors
2026 Latest Caselaw 3616 Cal/2

Citation : 2026 Latest Caselaw 3616 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Surendra Singh Bengani vs Gyan Nidhi Trust And Ors on 4 May, 2026

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-4
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                IA NO. GA/7/2026
                                  In CS/89/2021

                          SURENDRA SINGH BENGANI
                                      Vs
                          GYAN NIDHI TRUST AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 4th May, 2026.

Appearance:

Mr. Virender Singh Bengani, Adv.

...for the plaintiff

The Court:- None appears for the Defendants.

Adjourned to 12th May, 2026 at 2pm.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)

 
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