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Srg Earth Resources Private Limited vs Basu'S Industrial Oil And
2026 Latest Caselaw 3607 Cal/2

Citation : 2026 Latest Caselaw 3607 Cal/2
Judgement Date : 4 May, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Srg Earth Resources Private Limited vs Basu'S Industrial Oil And on 4 May, 2026

Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OC-3 to 11 & 13
                                                 ORDER SHEET


                     IN THE HIGH COURT AT CALCUTTA
                      [COMMERCIAL DIVISION MATTER]

                          IA NO. GA-COM/5/2024
                           [OLD NO.CS/26/2022]
                             CS-COM/345/2024
                  SRG EARTH RESOURCES PRIVATE LIMITED
                                    Vs
                        BASU'S INDUSTRIAL OIL AND
                            CHEMICAL AND ORS.

                       IA NO. GA-COM/4/2024
                        [OLD NO.CS/35/2022]
                          CS-COM/351/2024
                  RIMTEL TRADING PRIVATE LIMITED
                                 Vs
              BASU'S POLYFAB PRIVATE LIMITED AND ORS.

                       IA NO. GA-COM/5/2024
                        [OLD NO.CS/35/2022]
                          CS-COM/351/2024
                  RIMTEL TRADING PRIVATE LIMITED
                                 Vs
              BASU'S POLYFAB PRIVATE LIMITED AND ORS.

                             IA NO. GA/1/2022
                           [OLD NO.CS/26/2022]
                             CS-COM/345/2024
                  SRG EARTH RESOURCES PRIVATE LIMITED
                                     Vs
                        BASU'S INDUSTRIAL OIL AND
                            CHEMICAL AND ORS.

                             IA NO. GA/4/2023
                           [OLD NO.CS/26/2022]
                             CS-COM/345/2024
                  SRG EARTH RESOURCES PRIVATE LIMITED
                                     Vs
                        BASU'S INDUSTRIAL OIL AND
                            CHEMICAL AND ORS.
                     IA NO. GA-COM/6/2025
                     [OLD NO.CS/26/2022]
                       CS-COM/345/2024
            SRG EARTH RESOURCES PRIVATE LIMITED
                              Vs
                  BASU'S INDUSTRIAL OIL AND
                      CHEMICAL AND ORS.

                       IA NO. GA/1/2022
                     [OLD NO.CS/35/2022]
                       CS-COM/351/2024
               RIMTEL TRADING PRIVATE LIMITED
                               Vs
           BASU'S POLYFAB PRIVATE LIMITED AND ORS.

                    IA NO. GA-COM/6/2025
                     [OLD NO.CS/35/2022]
                       CS-COM/351/2024
               RIMTEL TRADING PRIVATE LIMITED
                              Vs
           BASU'S POLYFAB PRIVATE LIMITED AND ORS.

                        IA No.GA/1/2023
                     [OLD No.CS/143/2023]
                       CS-COM/526/2024
            BASU'S POLYFAB PRIVATE LIMITED & ORS.
                               VS.
            SRG EARTH RESOURCES LIMITED & ORS.

                     IA No.GA-COM/2/2024
                     [OLD No.CS/143/2023]
                       CS-COM/526/2024
            BASU'S POLYFAB PRIVATE LIMITED & ORS.
                              VS.
            SRG EARTH RESOURCES LIMITED & ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 4th May, 2026

Mr. Rupak Ghosh, Adv.

Ms. Gargi Goswami, Adv.

Mr. Amitava Deb, Adv.

For plaintiffs in CS-COM/526/2024 and defendants in CS-COM/345/2024 & CS-

COM/351/2024.

The Court :- After hearing Mr. Ghosh, learned Advocate for the

plaintiff in CS-COM 526 of 2024 and defendants in two other suits, the

matters are adjourned and shall appear in the monthly list of August, 2026

as fresh negotiation has been initiated between the parties to resolve the

disputes amicably out of Court.

The parties will be at liberty to pray for preponement of the hearing, if

the settlement is arrived at prior to the adjourned date.

(ARINDAM MUKHERJEE, J.)

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