Indoworth India Limited & Ors vs Axis Bank Limited And Ors
2026 Latest Caselaw 3604 Cal/2

Calcutta High Court

Indoworth India Limited & Ors vs Axis Bank Limited And Ors on 4 May, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OC-1

                       In The High Court at Calcutta
                           Commercial Division
                              Original Side

                         IA No. GA-COM/11/2026
                          [OLD NO CS/181/2018]
                           In CS-COM/790/2024

                   INDOWORTH INDIA LIMITED & ORS.
                                 VS
                     AXIS BANK LIMITED AND ORS.

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : May 4, 2026.

Appearance :

Mr. Kumarjit Banerjee, Adv.

Mr. Dwa Nand Misra, Adv.

Mr. Prashant Kumar Singh, Adv.

...for the plaintiffs

Ms. Shrayshee Das, Adv.

Mr. Tridibesh Dasgupta, Adv.

Ms. A. Agarwal, Adv.

Mr. Anunoy Basu, Adv.

Mr. Akash Nandwani, Adv.(V/C)

Mr. Avishek Roy Chowdhury, Adv. (V/C)

The Court : Mr. Prashant Kumar Singh, learned Advocate led by Mr.

Kumarjit Banerjee, learned Advocate appears for the plaintiffs.

Ms. Shrayashee Das, learned Advocate appears for the defendant No.

2.

Mr. Anunoy Basu, learned Advocate appears for the defendant No. 6.

Mr. Akash Nandwani, learned Advocate (V/C) appears for the

defendant No. 9.

Mr. Avishek Roy Chowdhury, learned Advocate (V/C) appears for the

defendant No. 12.

This is an application filed by the plaintiffs praying for issuance of

summons upon substituted defendant Nos. 3, 7 and 8.

The order of substitution is dated March 25, 2026.

The appearing defendants have not opposed the prayer.

In view of the above, there shall be an order in terms of prayers (b) to

(d) of the Master Summons.

Accordingly, the application IA GA-COM/11/2026 stands allowed,

without any order as to costs.

(ANIRUDDHA ROY, J.)

Sbghosh

IA No. GA-COM/11/2026 [OLD NO CS/181/2018] In CS-COM/790/2024 A.R., J