Tapan Kumar Sen & Ors vs Subodh Kumar Kundu & Ors
2026 Latest Caselaw 2159 Cal/2

Calcutta High Court

Tapan Kumar Sen & Ors vs Subodh Kumar Kundu & Ors on 20 March, 2026

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-2

                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                                 APO/57/2018

                         TAPAN KUMAR SEN & ORS
                                  VS
                       SUBODH KUMAR KUNDU & ORS


      BEFORE:
      The Hon'ble JUSTICE ARIJIT BANERJEE
                     AND
      The Hon'ble JUSTICE MD. SHABBAR RASHIDI
      Date : March 20, 2026.



                        Dictated by Arijit Banerjee, J.

The Court: This is an old appeal of 2018.

In the first call, nobody appeared. In the second call also nobody

appears. No accommodation is sought for.

APO/57/2018 is dismissed.

Interim order, if any, stands vacated.

(ARIJIT BANERJEE, J.)

(MD. SHABBAR RASHIDI, J.)

bp.