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Paresh Nath Mukherjee vs The West Bengal State Warehousing ...
2026 Latest Caselaw 2156 Cal/2

Citation : 2026 Latest Caselaw 2156 Cal/2
Judgement Date : 20 March, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Paresh Nath Mukherjee vs The West Bengal State Warehousing ... on 20 March, 2026

Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
                                                                             2024:CHC-OS:126




OD 1 & 2


                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                                  ORIGINAL SIDE

                         IA NO. GA/2/2025
                         In WPO/684/2012
                    PARESH NATH MUKHERJEE
                                 Vs
      THE WEST BENGAL STATE WAREHOUSING CORPORATION & ORS.

                                      AND

                                CC/97/2024
                         PARESH NATH MUKHERJEE
                                     VS
                          SHRI SRISTIDHAR SANTRA


  BEFORE:
  The Hon'ble JUSTICE RAJARSHI BHARADWAJ

Date: 20th March, 2026.

Appearance:

Mr. Arkaprava Sen, Adv.

Mr. Sayantan Kar, Adv.

Ms. Deboleena Mukherjee, Adv.

...for the contempt applicant

Mr. Kamalesh Bhattacharya, Adv.

Mr. Aninda Bhattacharya, Adv.

...for the WBSWC

The Court: Learned counsel appearing for the contempt applicant files a

calculation sheet along with annexures. Let a copy of the calculation sheet along

with annexures be served upon the alleged contemnors.

2024:CHC-OS:126

Learned counsel for the applicant has also served a copy of the calculation

sheet along with annexures to the alleged contemnors.

Learned counsel appearing for the alleged contemnors prays leave to file

rejoinder to the calculation sheet. Leave is granted.

Let these matters again appear in the list on 17th April, 2026 at 1 p.m.

(RAJARSHI BHARADWAJ, J.)

B.Pal

 
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