Ojha @ Indumati G. Ojh vs And- Purushottam Jagannath Bhide -Vs
2026 Latest Caselaw 2123 Cal/2

Calcutta High Court

Ojha @ Indumati G. Ojh vs And- Purushottam Jagannath Bhide -Vs on 20 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD- 13 & 14,
& 18 to 20
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


                           IA NO. GA/12/2025
                              In TS/5/2017
                IN THE GOODS OF INDUMATI GIRJASHANKAR
                        OJHA @ INDUMATI G. OJH
                                   Vs
               -AND- PURUSHOTTAM JAGANNATH BHIDE -VS-
                              BHAVIT BOLE

                           IA NO. GA/13/2025
                              In TS/5/2017
                IN THE GOODS OF INDUMATI GIRJASHANKAR
                        OJHA @ INDUMATI G. OJH
                                   Vs
               -AND- PURUSHOTTAM JAGANNATH BHIDE -VS-
                              BHAVIT BOLE

                           IA NO. GA/14/2025
                              In TS/5/2017
                IN THE GOODS OF INDUMATI GIRJASHANKAR
                        OJHA @ INDUMATI G. OJH
                                   Vs
               -AND- PURUSHOTTAM JAGANNATH BHIDE -VS-
                              BHAVIT BOLE

                           IA NO. GA/15/2025
                              In TS/5/2017
                IN THE GOODS OF INDUMATI GIRJASHANKAR
                        OJHA @ INDUMATI G. OJH
                                   Vs
               -AND- PURUSHOTTAM JAGANNATH BHIDE -VS-
                              BHAVIT BOLE

                           IA NO. GA/16/2025
                              In TS/5/2017
                IN THE GOODS OF INDUMATI GIRJASHANKAR
                        OJHA @ INDUMATI G. OJH
                                   Vs
               -AND- PURUSHOTTAM JAGANNATH BHIDE -VS-
                              BHAVIT BOLE
                                            2




   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 20th March, 2026.

Appearance:

Mr. Rishabh Karnani, Adv.

Mr. Anurag Bagaria, Adv.

Mr. Devansh Sonthalia,Adv. . ...for the legatees, namely, Parul Worah Vibha Khambalia

Mr. Chayan Gupta, Adv.

Mr. Ayan Dutta, Adv.

Mr. Aritra Pal, Adv.

...for the petitioner/executor

Mr. Ashok Shukla, Adv.

Mr. Vinayak Chaubey, Adv.

Ms. Ritika Pipalwa, Adv.

Ms. Ahana Ayushmati Guha Majumder, Adv. ...for the Sisjo;a Gp[a;rai Bole (legatee) in GA/15/2025

Mr. Debdut Mukherjee, Adv.

Mr. Debasish De, Adv.

Ms. Debanjana De, Adv.

...for Himanshu Pathak, Legatee in GA/12/2025 & GA/13/2025.

The Court:- Affidavit in opposition is filed in GA/13/2025. Affidavits in

reply are filed in GA/14/2025, GA/15/2025 and GA/16/2025. Let the same

be kept in record.

Copy served.

For further Order, all the applications shall appear in the list for

hearing on 8th May, 2026.

GA/17/2026 shall appear in the list on 23rd March, 2026.

(SUGATO MAJUMDAR, J.)

D.Ghosh A.R.(C.R.)