Smita Bajoria vs Rctc Association And Ors
2026 Latest Caselaw 2113 Cal/2

Calcutta High Court

Smita Bajoria vs Rctc Association And Ors on 20 March, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-17

                                   ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                 IA No. GA/2/2026
                                         In
                                   CS/123/2025

                                SMITA BAJORIA
                                     VS
                          RCTC ASSOCIATION AND ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 20th March, 2026 Appearance:

Mr. Rajarshi Dutta, Adv.

Ms. Mayuri Ghosh, Adv.

Mr. A.P. Agarwalla, Adv.

For the plaintiff.

Mr. Soumabho Ghose, Adv.

Mr. Anunoy Basu, Adv.

Ms. Deepti Priya, Adv.

For the defendant nos. 1, 2 and 3.

Mr. Jishnu Chowdhury, Sr. Adv. Mr. Shreyankar Nandy, Adv.

Mr. Satyaki Mukherjee, Adv.

Ms. Mini Agarwal, Adv.

Mr. Abhidipto Tarafdar, Adv.

For the defendant no.4.

The Court: Since the other application has been directed to appear in the

monthly list of May, 2026 after completion of affidavit, let this application also

appear in the monthly list of May, 2026.

It will be open to the plaintiff to file affidavit-in-opposition by 10 th April,

2026; reply by the defendants, if any, by 30 th April, 2026.

(ARINDAM MUKHERJEE, J.)

snn.