Pestcon Engineering Industries ... vs Jainco Projects (India) Limited And Ors
2026 Latest Caselaw 1981 Cal/2

Calcutta High Court

Pestcon Engineering Industries ... vs Jainco Projects (India) Limited And Ors on 17 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-29


                     In the High Court at Calcutta
                         Commercial Division
                            Original Side
                            IA No. GA-COM/6/2024
                            [Old No. CS/232/2016]
                             In CS-COM/783/2024


         PESTCON ENGINEERING INDUSTRIES LIMITED & ORS
                              VS
            JAINCO PROJECTS (INDIA) LIMITED AND ORS



  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : March 17, 2026.

                                                                    Appearance:
                                                       Mr. Amritam Mondal, Adv.
                                                        ...for the defendant no.1


         The   Court    :    None   appears     for   the   plaintiff.   Nor    any

accommodation is sought for.

         Mr.   Amritam      Mondal,   learned    Advocate     appears     for   the

defendant No. 1.

         Rest of the defendants are also not represented.

         It is submitted on behalf of the defendant No. 1 that documents

have already been tendered by them to the plaintiff for taking inspection

after discovery but the plaintiff has not taken any further steps thereafter.

         It seems that the plaintiff is not interested to proceed with the

suit any further.
                                      2



          In view of the above, since no interlocutory application is

pending, as submitted by Mr. Amritam Mondal, learned Advocate, the suit

shall appear under the heading "Suits (Lot B) in the monthly list of

September, 2026.




                                                   (ANIRUDDHA ROY, J.)


Sbghosh




                          IA No. GA-COM/6/2024
                           [Old No. CS/232/2016]
                            In CS-COM/783/2024
                                  A.R., J.