Gulmarg Estates Private Limited vs Santanu Sarkar & Ors
2026 Latest Caselaw 1908 Cal/2

Calcutta High Court

Gulmarg Estates Private Limited vs Santanu Sarkar & Ors on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-21
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                             CS/46/2008
 IA NO: GA/6/2018(Old No:GA/588/2018), GA/7/2020(Old No:GA/532/2020),
                              GA/9/2025.

                       GULMARG ESTATES PRIVATE LIMITED
                                    VS
                           SANTANU SARKAR & ORS.



     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Alak Kr. Ghosh, Adv. Mr. S. K. Debnath, Adv.

...for the K.M.C.

The Court:- Let the matter be adjourned to 29 th April, 2026.

(SUGATO MAJUMDAR, J.) S.Seal