Awam Marketing Llp And Ors vs Square Four Assets Management And
2026 Latest Caselaw 1865 Cal/2

Calcutta High Court

Awam Marketing Llp And Ors vs Square Four Assets Management And on 16 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-6,12
                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE

                         IA NO. GA/10/2025
                           In CS/176/2017

                 AWAM MARKETING LLP AND ORS.
                              Vs
              SQUARE FOUR ASSETS MANAGEMENT AND
            RECONSTRUCTION COMPANY PRIVATE LIMITED
                           AND ORS.

                         IA NO. GA/7/2024
                          In CS/176/2017

                 AWAM MARKETING LLP AND ORS.
                              Vs
              SQUARE FOUR ASSETS MANAGEMENT AND
            RECONSTRUCTION COMPANY PRIVATE LIMITED
                           AND ORS.


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 16th March, 2026.

Appearance:

Mr. Rishabh Karnani, Adv.

Ms. Shreya Ghosh Dastidar, Adv.

Mr. Devdas Saha, Adv.

...for the plaintiffs

Mr. Kaushik Banerjee, Adv.

Ms. Sarbani Ghosal, Adv.

Ms. Sudipta Paul, Adv.

...for the defendant no. 1

Mr. Sarathi Dasgupta, Adv.

Mr. Arijit Basu, Adv.

...for the defendant no. 7

The Court:- Learned Counsel for the Defendant No. 7 submitted that costs

has already been deposited and the written statement has also already been

filed. Let the same be kept in record.

Copies of GA/10/2025 and GA/7/2024 be served on Defendant No. 7.

Affidavit-in-Reply filed in Court today on behalf of the Defendant No. 1 be

kept in record.

Let the matter be adjourned to 6 th May, 2026.

(SUGATO MAJUMDAR, J.) S.Seal