Masum Ali Mullick vs Mohsin Ali Mullick & Ors
2026 Latest Caselaw 1668 Cal/2

Calcutta High Court

Masum Ali Mullick vs Mohsin Ali Mullick & Ors on 9 March, 2026

OD- 18

                                   ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                    CS/338/2002
                                 IA NO: GA/22/2026

                             MASUM ALI MULLICK
                                      VS
                           MOHSIN ALI MULLICK & ORS.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 09th March, 2026

Appearance:

Mr. Indrajit Sen, Adv.

Mr. S. Medda, Adv.

Smt. Indralina Sen, Adv.

...For the Plaintiff

Mr. Shaunak Ghosh, Adv.

Md. Hossain, Adv.

Mr. Asish Dutt, Adv.' Mr. N.N. Maity, Adv.

...For the Defendant no.2

Mr. Sapratic Ray, Adv.

...For the Defendant nos. 1, 3(a), 3(b), 3(c)& 4

The Court:- Affidavit-in-opposition filed by the Learned Advocate

representing the defendant no.2 be kept on record. A copy of the same has

been served upon the Learned Advocate representing the plaintiff nos.1, 2(a)

and 2(c).

Affidavit-in-reply, if any, to the aforesaid affidavit-in-opposition is to be

filed by 31st March, 2026.

Next date be fixed on 31st March, 2026.

The Learned Advocate representing the defendant nos. 1, 3(a), 3(b), 3(c)

and 4 submitted to support the cause of the plaintiff. He is to file an affidavit

to that effect on the next date of hearing.

(ANANYA BANDYOPADHYAY, J.)

JM