Padmavati Tradelink Ltd vs Standard Chartered Bank And Ors
2026 Latest Caselaw 1656 Cal/2

Calcutta High Court

Padmavati Tradelink Ltd vs Standard Chartered Bank And Ors on 9 March, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-50 to 52

                 In the High Court at Calcutta
                     Commercial Division
                        Original Side
                     IA No. GA-COM/9/2025
                     [Old No. CS/159/2021]
                      In CS-COM/297/2024
                   PADMAVATI TRADELINK LTD.
                              VS
               STANDARD CHARTERED BANK AND ORS
                             AND
                    IA No. GA-COM/10/2026
                     [Old No. CS/159/2021]
                      In CS-COM/297/2024
                   PADMAVATI TRADELINK LTD.
                              VS
               STANDARD CHARTERED BANK AND ORS
                             AND
                    IA No. GA-COM/11/2026
                     [Old No. CS/159/2021]
                      In CS-COM/297/2024
                   PADMAVATI TRADELINK LTD.
                              VS
               STANDARD CHARTERED BANK AND ORS
  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA ROY
  Date : March 9, 2026.
                                                         Appearance:
                                          Mr. Debnath Ghosh, Sr. Adv.
                                      Mr. Pradip Kumar Sarawagi, Adv.
                                                    ... for the plaintiff
                                          Ms. Arti Bhattacharyya, Adv.
                                                   Mr. Aritra Deb, Adv.
                                              ... for the defendant no.1
                                        2
                                                        Mr. Rohit Banerjee, Adv.
                                                         Mr. Altamash Alim, Adv.
                                                          Mr. S.S. Bhutoria, Adv.
                                                   ... for the defendant nos.3 & 4
                                                  Mr. Uttam Kumar Mandal, Adv.
                                                          Mrs. Maitree Roy, Adv.
                                                        ... for the defendant no.9
                          IA No. GA-COM/10/2026
        This is an application for stay of suit filed by the defendant no.3.
        On the prayer of Mr. Rohit Banerjee, learned Advocate appearing for
the defendant no.3, time to file affidavit in reply stands extended till March
23, 2026.
        Mr. Debnath Ghosh, learned Senior Advocate appears for the
plaintiff.
        The matter shall appear under the heading "Chamber Application
for Final Disposal" in the monthly list of April, 2026.
                          IA No. GA-COM/11/2026
        This is an application for stay of suit filed by the defendant no.4.
        On the prayer of Mr. Rohit Banerjee, learned Advocate appearing for
the defendant no.4, time to file affidavit in reply stands extended till March
23, 2026.
        Mr. Debnath Ghosh, learned Senior Advocate appears for the
plaintiff.
        The matter shall appear under the heading "Chamber Application
for Final Disposal" in the monthly list of April, 2026.
                                CS-COM/297/2024
                                     A.R., J.
                           IA No. GA-COM/9/2025
        This is an application for rejection of plaint filed by the defendant
no.3.

        Affidavits are complete.
        This application shall also appear under the same heading as of the
previous applications in the monthly list of April, 2026, however, the
application for rejection of plaint shall be taken up first.
                                                        (ANIRUDDHA ROY, J.)
RS
                                CS-COM/297/2024
                                     A.R., J.