Padma Sonthalia vs Vivek Kumar Kathotia
2026 Latest Caselaw 73 Cal/2

Calcutta High Court

Padma Sonthalia vs Vivek Kumar Kathotia on 13 January, 2026

OD-10
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                   EC/50/2024

                               PADMA SONTHALIA
                                     VS
                            VIVEK KUMAR KATHOTIA

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 13th January, 2026.

Appearance:

Mr. Varun Kothari, Adv. Mr. Nikunj Berlia, Adv. Mrs. Urvashi Jain, Adv. ...for decree holder.

Ms. Manju Agarwal, Sr. Adv.

...for judgment debtor.

The Court : The judgment debtor has been examined.

Next date be fixed on 4th February, 2026 for further examination.

(ANANYA BANDYOPADHYAY, J.)

KB AR(CR)