Commissioner Of Service Tax vs M/S. Mstc Limited
2026 Latest Caselaw 231 Cal/2

Calcutta High Court

Commissioner Of Service Tax vs M/S. Mstc Limited on 27 January, 2026

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

                IN THE HIGH COURT AT CALCUTTA
             SPECIAL JURISDICTION (CENTRAL EXCISE)
                         ORIGINAL SIDE

                            OCOT/6/2025

            COMMISSIONER OF SERVICE TAX, KOLKATA
                            VS.
                     M/S. MSTC LIMITED



The Hon'ble JUSTICE RAJARSHI BHARADWAJ
            AND
The Hon'ble JUSTICE UDAY KUMAR
Date: 27th January, 2026.
                                                                 Appearance:
                                                        Mr. B.P. Banerjee, Adv.
                                                           Mr. K. K. Maiti, Adv.
                                                            ...for the Appellant.
                                                        Mr. Vinay Shraff, Adv.
                                                        Mr. Dev Agarwal, Adv.
                                                          ...for the Respondent

The Court : Hearing is concluded. Judgment is reserved.

(RAJARSHI BHARADWAJ, J.)

(UDAY KUMAR, J.) sm