Kishore K Agarwal vs Eap Industries Limited
2026 Latest Caselaw 16 Cal/2

Calcutta High Court

Kishore K Agarwal vs Eap Industries Limited on 6 January, 2026

ORDER SHEET
                                                                      OD-11 & 12

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                IA NO. GA/1/2024
                                 In EC/332/2023

                              KISHORE K AGARWAL
                                     Vs
                            EAP INDUSTRIES LIMITED

                                       AND

                                IA NO. GA/2/2024
                                 In EC/332/2023

                              KISHORE K AGARWAL
                                     Vs
                            EAP INDUSTRIES LIMITED

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 6th January, 2026.

Appearance:

Mr. Rishad Medora, Adv.

Mr. Shounak Mukhopadhyay, Adv.

Mr. Siddharth Shroff, Adv.

... for the petitioner

The Court:- The Learned Advocate representing the petitioner submits to

have received a true copy of the report of the Collectorate of Kolkata, Stamp and

Revenue.

The Registrar, Original Side is to instruct the concerned police station to

serve a notice upon the judgment debtor intimating the next date of hearing for

appropriate representation before the Court.

Next date be fixed on 4th February, 2026.

(ANANYA BANDYOPADHYAY, J.)

DB