Siddhartha Mitra vs Harsh Vardhan Lodha And Ors
2026 Latest Caselaw 977 Cal/2

Calcutta High Court

Siddhartha Mitra vs Harsh Vardhan Lodha And Ors on 16 February, 2026

OD-1 & 2

                             ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                              CS/16/2024
           IA No.GA/1/2024, GA/2/2024, GA/3/2024, GA/4/2024

                         SIDDHARTHA MITRA
                               -VS-
                   HARSH VARDHAN LODHA AND ORS.

                                     &

                              CS/21/2024
                      IA No.GA/1/2024, GA/2/2024

                  SOUTH POINT EDUCATION SOCIETY
                               -VS-
                KALPESH SATYENDRA JHAVERI AND ORS


  BEFORE:
  The Hon'ble JUSTICE KRISHNA RAO
  Date : 16TH February, 2026.

                                                                               Appearance :
                                                                   Mr. Anirban Ray, Sr. Adv.
                                                                 Mr. Sankarsan Sarkar, Adv.
                                                                 Mr. Debdut Mukherjee, Adv.
                                                            Mr. Debartha Chakraborty, Adv.
                                                                      Mr. Shayak Mitra, Adv.
                                                                    Ms. Siddhi Agarwal, Adv.
                                                                      Mr. Aditya Sinha, Adv.
                                  ...for the plaintiff item no. 1 and respondent in item no.2.

Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roy Chowdhury, Adv.

Mr. Shounak Mitra, Adv.

Mr. Paritosh Sinha, Adv.

Mr. Satyaki Mukherjee, Adv. Mr. Bhavesh Garodia, Adv.

Mr. Saubhik Chowdhury, Adv. Ms. Sayantani Banerjee, Adv. Ms. Suchismita Mallick, Adv. ...for the defendant no.2 in CS/16/2024 and ...for the plaintiff in CS No.21/2024

Mr. D. N. Sharma, Adv.

... for the plaintiff.

Mr. Debdut Mukherjee, Adv.

1. Mr. Ranjan Bachawat, learned Senior Advocate appearing for the

defendant no.2 in Cs./16/2024 has argued the matter at length but due

to paucity of time the hearing could not be completed.

2. Let the matter appear tomorrow(i.e.17 th February, 2026) at 3.00 p.m.

(KRISHNA RAO, J.)

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