Il And Fs Financial Services Ltd vs Aditya Khaitan And Ors
2026 Latest Caselaw 937 Cal/2

Calcutta High Court

Il And Fs Financial Services Ltd vs Aditya Khaitan And Ors on 13 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-8
                         IN THE HIGH COURT AT CALCUTTA
                                Commercial Division
                                  ORIGINAL SIDE


                              IA NO. GA-COM/12/2025
                               [OLD NO CS/177/2019]
                                In CS-COM/112/2025

                        IL AND FS FINANCIAL SERVICES LTD.
                                        Vs
                             ADITYA KHAITAN AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 13th February, 2026.

Appearance:

Mr.Rishad Medora, Adv. Ms. Ramya Hariharan, Adv. Mr. Soumyajit Saha, Adv.

... for the plaintiff

Mr. Anuj Singh, Adv.

Ms. Trinisha De, Adv.

... for the defendant no. 6.

Mr. R. Sarkar, Adv.

Mr. Gaurav Khaitan, Adv. Mr. S. Bhattacharya, Adv. ...for defendant nos. 1,2,4,5,7 & 8.

Mr. Sagnik Aditya, Adv. Ms. P. Chakraborty, Adv. ...for defendant no. 9.

The Court:- An accommodation is sought for by Mr. Medora, the Learned

Advocate for the Plaintiff, to amend cause title.

Prayer is allowed.

The matter will appear in the list on 16th March, 2026.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)