Murali Dhar Jindal Deced vs Unknown
2026 Latest Caselaw 933 Cal/2

Calcutta High Court

Murali Dhar Jindal Deced vs Unknown on 13 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-21-23
                          IN THE HIGH COURT AT CALCUTTA
                         Testamentary & Intestate Jurisdiction
                                   ORIGINAL SIDE

                              IA NO. GA/5/2025
                               In PLA/214/2020
                 IN THE GOODS OF MURALI DHAR JINDAL DECED

                              IA NO. GA/6/2025
                               In PLA/214/2020
                 IN THE GOODS OF MURALI DHAR JINDAL DECED

                              IA NO. GA/7/2025
                              In PLA/214/2020
                 IN THE GOODS OF MURALI DHAR JINDAL DECED

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 13th February, 2026.

Appearance:

Mr. Soumalya Ganguli, Adv.

Ms. Tiana Bhattacharya, Adv. ...for the petitioner in GA/7/2025

Mr. Aniruddha Mitra, Sr. Adv. Mr. Sayan Banerjee, Adv.

...for the applicant in GA/6/2025

Mr. Sanjiv Kr. Trivedi, Adv.

Mr. Aritra Basu, Adv.

Mr. S.Saraogi,Adv.

...for the executor

The Court:- The Learned Counsel for the Petitioner craves leave to make

appropriate correction to the application namely, GA/5/2025.

Liberty is given.

Exchange of affidavit in GA/5/2025, GA/6/2025 and GA/7/2025 shall be

complete on or before the returnable date.

All the applications will appear in the list on 16th March, 2026 for hearing.

Interim Order, if any, stands extended till date.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)