Citation : 2026 Latest Caselaw 932 Cal/2
Judgement Date : 13 February, 2026
OD-21-23
IN THE HIGH COURT AT CALCUTTA
Testamentary & Intestate Jurisdiction
ORIGINAL SIDE
IA NO. GA/5/2025
In PLA/214/2020
IN THE GOODS OF MURALI DHAR JINDAL DECED
IA NO. GA/6/2025
In PLA/214/2020
IN THE GOODS OF MURALI DHAR JINDAL DECED
IA NO. GA/7/2025
In PLA/214/2020
IN THE GOODS OF MURALI DHAR JINDAL DECED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 13th February, 2026.
Appearance:
Mr. Soumalya Ganguli, Adv.
Ms. Tiana Bhattacharya, Adv. ...for the petitioner in GA/7/2025
Mr. Aniruddha Mitra, Sr. Adv. Mr. Sayan Banerjee, Adv.
...for the applicant in GA/6/2025
Mr. Sanjiv Kr. Trivedi, Adv.
Mr. Aritra Basu, Adv.
Mr. S.Saraogi,Adv.
...for the executor
The Court:- The Learned Counsel for the Petitioner craves leave to make
appropriate correction to the application namely, GA/5/2025.
Liberty is given.
Exchange of affidavit in GA/5/2025, GA/6/2025 and GA/7/2025 shall be
complete on or before the returnable date.
All the applications will appear in the list on 16th March, 2026 for hearing.
Interim Order, if any, stands extended till date.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!