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Thakurani Shree Shree Durga Mata Jew & ... vs Kangali Charan Raul & Anr
2026 Latest Caselaw 888 Cal/2

Citation : 2026 Latest Caselaw 888 Cal/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Thakurani Shree Shree Durga Mata Jew & ... vs Kangali Charan Raul & Anr on 12 February, 2026

ORDER SHEET                                                             OD- 20


                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                     CS/219/2012

             THAKURANI SHREE SHREE DURGA MATA JEW & ORS.
                                 VS
                      KANGALI CHARAN RAUL & ANR


     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026.

Appearance:

Mr. Debdatta Sen, Sr. Adv.

Ms. Suchismita Ghosh Chatterjee, Adv.

Mr. Maloy Kr. Seal, Adv.

Ms. Aradhita Banerjee, Adv.

...For the Plaintiffs

Mr. S. N. Arefin, Adv.

Mr. Partha Bhakraborty, Adv.

Muhammad Obaid, Adv.

...For the defendants

The Court :- Today's date was fixed for witness action. However, the

Learned Advocate representing the plaintiffs submitted to bring on record certain

documents relevant to the issues in question in the instant suit and seeks time

to file an application to that effect.

Under such circumstances, let the matter be adjourned for four weeks.

Next date be fixed on 12th March, 2026.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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