Dhruv Agarwal vs Ashutosh Joshi And Ors
2026 Latest Caselaw 877 Cal/2

Calcutta High Court

Dhruv Agarwal vs Ashutosh Joshi And Ors on 12 February, 2026

   OD-7


                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                               IA NO. GA/3/2024
                                       In
                                  CS/106/2014

                             DHRUV AGARWAL
                                    Vs
                          ASHUTOSH JOSHI AND ORS

   BEFORE:
   The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
   Date : 12TH FEBRUARY, 2026.

                                                                             Appearance :
                                                                       Mr. A. Pandit, Adv.
                                                                       Mr. A. Kundu, Adv.
                                                                       Ms. D. Ghosh, Adv.
                                                                        For the petitioner

                                                            Mr.Suddhasatwa Banerjee, Adv.
                                                                  Mr. A. Chowdhury, Adv.
                                                                      Mr. S. Agarwal, Adv.
                                                                  For the respondent No.1

Mr. Subhankar Das, Adv.

Ms. Ananya Chakraborty, Adv.

For the defendant No.3

The Court : Heard the submissions of the Learned Advocates

representing the respective parties at length.

Next date be fixed on 2nd March, 2026 for orders.

(ANANYA BANDYOPADHYAY, J.)

A Dey