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Rainbow Production Ltd vs M/S. Iffco Tokio General Insurance Co. ...
2026 Latest Caselaw 875 Cal/2

Citation : 2026 Latest Caselaw 875 Cal/2
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Rainbow Production Ltd vs M/S. Iffco Tokio General Insurance Co. ... on 12 February, 2026

OD- 1
                                  ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 CS/103/2006
                      IA NO: GA/2/2007(Old No:GA/26/2007)

                         RAINBOW PRODUCTION LTD.
                                   VS.
               M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD.

BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 12th February, 2026 Appearance:

Mr. Hare Ram Singh, Adv.

Mr. Saptarshi Rajan Chatterjee, Adv.

Mr. Arghodip Das, Adv.

...for the plaintiff

Ms. Priyanka Gope, Adv.

... for the defendant

The Court:- The Learned Advocate representing the plaintiff

submitted to have mentioned the instant suit to be listed upon notice to

the defendant.

It was further submitted that witness action on the part of the

plaintiff has been concluded. Further examination is to proceed with

regard to the defendant's witness.

Next date be fixed on 18th March, 2026, for further witness action.

(ANANYA BANDYOPADHYAY, J.)

DB

 
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