Union Of India vs Rahee Allied Jv And Ors
2026 Latest Caselaw 867 Cal/2

Calcutta High Court

Union Of India vs Rahee Allied Jv And Ors on 12 February, 2026

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIPD-1
                                                                               2022:CHC-OS:4405
                    IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL SIDE
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                                 AP/222/2022

                             UNION OF INDIA
                                   VS
                         RAHEE ALLIED JV AND ORS
  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 12th February, 2026 Appearance:

Mr. R.L. Mitra, Adv.

Ms. Priyanka Dhar, Adv.

...for the applicant.

Ms. Aparna Banerjee, Adv.

...for Union of India

The Court: In view of the urgency pleaded on behalf of the petitioner,

the matter is taken up for hearing.

It is submitted on behalf of both the parties that AP/222/2022 has

inadvertently appeared and stood disposed of by an order dated 26 April,

2022.

The Department is directed to make necessary corrections to its

records.

(RAVI KRISHAN KAPUR, J.)

SK.