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Sushila Jain vs Sumati Chand Dakalia And Ors
2026 Latest Caselaw 831 Cal/2

Citation : 2026 Latest Caselaw 831 Cal/2
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Sushila Jain vs Sumati Chand Dakalia And Ors on 11 February, 2026

ORDER SHEET                                                     OD- 11


                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                            IA NO. GA/6/2024
                                    In
                               CS/446/2013

                             SUSHILA JAIN
                                  Vs
                     SUMATI CHAND DAKALIA AND ORS.



  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 11th February, 2026.

Appearance:

Mr. Antarikya Basu, Adv.

Mr. Anujit Mookherjee, Adv. Mr. Prithish Chandra, Adv. ...For Applicant in GA 6 of 2024

Mr. S. Sengupta, Adv.

Mr. S. Dasgupta, Adv.

Mr. A. K. Mukherjee, Adv.

...For the Defendant nos. 1 to 5

Ms. Rashmi Singhee, Adv.

...For the Defendant no.6

Mr. Sushovit Dutt Majumder, Adv.

Mr. Shwetank Ginodia, Adv. Mr. Shreyankar Nandy, Adv.

Mr. Sagnik Shaw, Adv.

...For the Defendant no.11

The Court :- The Learned Advocates representing the defendant no.1 to 5

and defendant no.11 submitted that the dispute in question concerns a

commercial transaction.

Let the instant suit along with the application be released from the

determination of this Court to be placed before the competent Court having

appropriate determination.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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