Sri Mahesh Kumar Kejriwal vs Ramesh Kumar Kejriwal And Ors
2026 Latest Caselaw 830 Cal/2

Calcutta High Court

Sri Mahesh Kumar Kejriwal vs Ramesh Kumar Kejriwal And Ors on 11 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD11,12,13,14,15
                  IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                           IA NO. GA/7/2022
                            In CS/189/2009

                     SRI MAHESH KUMAR KEJRIWAL
                                  Vs
                   RAMESH KUMAR KEJRIWAL AND ORS
                                 WITH
                           IA NO. GA/7/2022
                            In CS/222/2009

                      MAHESH KUMAR KEJRIWAL
                                 Vs
                   RAMESH KUMAR KEJRIWAL AND ANR
                                WITH
                          IA NO. GA/6/2022
                           In CS/312/2009

                         SM. ALKA KEJRIWAL
                                  Vs
                   RAMESH KUMAR KEJRIWAL AND ORS.
                                 WITH
                           IA NO. GA/6/2022
                            In CS/313/2009

                       MAHESH KUMAR KEJRIWAL
                                   Vs
                   RAMESH KUMAR KEJRIWAL AND ANR.
                                 WITH
                           IA NO. GA/3/2022
                            In CS/377/2013

                       MAHESH KUMAR KEJRIWAL
                                Vs
                       RAMESH KUMAR KEJRIWAL

BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:11th February, 2026 Appearance:

Mr. Jishnu Saha,Sr. Adv. Mr. Aniruddha Mitra,Sr. Adv. Mr. Debdut Mukherjee,Adv.

Mr. Ishaan Saha,Adv.

Mr. Kaushik Banerjee,Adv.

Ms. Sudipta Paul,Adv.

Ms. Sarbani Ghoshal, Adv. 2 ...for the plaintiff.

Mr. Anurag Bagaria, Adv. ...for the defendant.

The Court:- On prayer of the learned Counsels for the parties, hearing is

adjourned to 19th February, 2026 at 2 pm.

(SUGATO MAJUMDAR, J.)

s.chandra