Haider Ali vs Naila Asgar And Ors
2026 Latest Caselaw 826 Cal/2

Calcutta High Court

Haider Ali vs Naila Asgar And Ors on 11 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                     2023:CHC-OS:4966
OD-28
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                                 IA NO. GA/11/2024
                                   In CS/47/2024

                                    HAIDER ALI
                                        Vs
                               NAILA ASGAR AND ORS


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 11th February, 2026.

Appearance:

Mr. Haider Ali ...in person

Mr. S. E. Huda, Adv.

Ms. N. Akbar, Adv.

...for the petitioner.

Mr. B. K. Dey, Adv.

...for the defendant no. 9

Ms. S. Shaha, Adv.

Mr. G. Malik, Adv.

...for the defendant no. 10

The Court:- Learned Receiver shall be present on the returnable date.

The suit along with all pending applications will appear in the list on 20 th

March, 2026.

In the earlier Order dated 30.01.2026 in the appearance portion the name

of Mr. Jayanta Kumar Pain, Advocate appearing for the Plaintiff shall be

incorporated before the name of the learned advocate, namely, Ms. N. Akbar. Let

the above correction be incorporated in the earlier Order dated 30.01.2026.

Server copy may be corrected accordingly.

(SUGATO MAJUMDAR, J.) S.Seal