Susanta Sett And Ors vs Hossain Ahmed Nomani And Ors
2026 Latest Caselaw 820 Cal/2

Calcutta High Court

Susanta Sett And Ors vs Hossain Ahmed Nomani And Ors on 11 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-27
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                   IA NO. GA/2/2021
                                    In CS/191/2021

                             SUSANTA SETT AND ORS
                                      Vs
                         HOSSAIN AHMED NOMANI AND ORS


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 11th February, 2026.

Appearance:

Mr. Kaushik Bhatta, Adv.

...for the plaintiff

Mr. Apratim Bhattachary, Adv. Mr. Sagar Chowdhury, Adv.

...for the defendant nos.1, 2, 3.

Mr. Sayan Ganguly, Adv.

...for defendant no. 4.

Mr. G.C. Das, Adv.

Mr. Rudranil De, Adv.

Ms. Ananya Das, Adv.

...for the K.M.C.

The Court:- Written statement is filed in Court today be kept in record.

Copy to be served in course of the day.

The suit will appear in the list for framing of issues on 1 st April, 2026.

Discoveries, inspections, disclosure of documents as well as admission

and denial of documents shall be complete in the meantime.

GA/2/2021 will appear in the list on 27 th February, 2026.

(SUGATO MAJUMDAR, J.) S.Seal