Sanjay Choudhary vs Dewki Nandan Choudhary And Ors
2026 Latest Caselaw 660 Cal/2

Calcutta High Court

Sanjay Choudhary vs Dewki Nandan Choudhary And Ors on 9 February, 2026

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-35 and 37

                          ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE


                         IA No. GA/3/2025
                                 In
                          CS No. 4 of 2025

                      SANJAY CHOUDHARY
                           VERSUS
               DEWKI NANDAN CHOUDHARY AND ORS.

                         IA No. GA/5/2025
                                 In
                          CS No. 4 of 2025

                      SANJAY CHOUDHARY
                           VERSUS
               DEWKI NANDAN CHOUDHARY AND ORS.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 9th February, 2026.

Appearance:

Mr. Rajarshi Dutta, Adv. Mr. Sayantan Bose, Adv. Mr. Shounak Mukhopadhyay, Adv.

Ms. Priyanka Gope, Adv. Mr. Sarbesh Chaudhury, Adv.

For the plaintiff.

Mr. Suddhasatva Banerjee, Adv.

Mr. Altamash Alim, Adv. Mr. Sumit Biswas, Adv. For the defendant no.1.

Mr. Sourajit Dasgupta, Adv.

Mr. R. Tiwari, Adv.

Mr. P.K. Tiwari, Adv.

For the SBI.

Mr. Ayan Chakraborty, Adv. Mr. Saikat Mallick, Adv. For Kotak Mahindra Bank.

The Court: The plaintiff resumes argument but the same could not be

concluded.

Let these matters appear on 24th February, 2026.

(ARINDAM MUKHERJEE, J.)

snn.