Ruchi Singh Deo Alias Ishvari Raje Singh ... vs Maheshwari Debi @ Singh
2026 Latest Caselaw 627 Cal/2

Calcutta High Court

Ruchi Singh Deo Alias Ishvari Raje Singh ... vs Maheshwari Debi @ Singh on 6 February, 2026

                                                                       2021:CHC-OS:703

OD-9-11


                       ORDER SHEET
              IN THE HIGH COURT AT CALCUTTA
            ORDINARY ORIGINAL CIVIL JURISDICTION
                       ORIGINAL SIDE

                     IA NO. GA/15/2021
                             In
                        CS/251/2007

    RUCHI SINGH DEO ALIAS ISHVARI RAJE SINGH DEO & ORS.
                            Vs
                 MAHESHWARI DEBI @ SINGH

                     IA NO. GA/17/2024
                             In
                        CS/251/2007

    RUCHI SINGH DEO ALIAS ISHVARI RAJE SINGH DEO & ORS.
                             Vs
                 MAHESHWARI DEBI @ SINGH

                     IA NO. GA/18/2025
                             In
                        CS/251/2007

    RUCHI SINGH DEO ALIAS ISHVARI RAJE SINGH DEO & ORS.
                             Vs
                 MAHESHWARI DEBI @ SING


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date : 06TH FEBRUARY, 2026.

Appearance :

Mr. Amritam Mandal, Adv.

Mr. A.Z. Mondal, Adv.

Mr. Avirup Mondal, Adv.

Ms. Shahnaz Parveen, Adv.

Ms. Shabnam Sultana, Adv.

Mr. Nadeem Akhtar, Adv.

..for the plaintiffs

2021:CHC-OS:703 Mr. Soumalya Ganguli, Adv.

..for the defendant

Ms. U. Chatterjee, Adv.

Mr. R. Debbarman, Adv.

For the applicant in GA/18/2025

Ms. Pooja Jewrajka, Adv.

Mr. Avee Jaiswal, Adv.

..for the applicant in GA/15/2021 and GA/17/2024

Mr. Shouveek Ray, Adv.

Mr. A. Pal, Adv.

... for the intervener

The Court : The Learned Advocates representing the Plaintiff, the

Defendant and the Applicant in GA/18/2025, Applicant in GA/15/2021 and

GA/17/2024 have conjointly submitted of a deliberation being in process of

amicably settling the dispute in question and seeks ten weeks accommodation.

The Learned Advocates representing the respective parties in Court

today are to file individual affidavits with regard to their submission of an

impending settlement between the parties.

Next date be fixed on 20th February, 2026 for filing of affidavit as

aforesaid.

(ANANYA BANDYOPADHYAY, J.)

A Dey