Calcutta Commercial Bank Ltd. (In Liqn) vs Pradip Nahar
2026 Latest Caselaw 603 Cal/2

Calcutta High Court

Calcutta Commercial Bank Ltd. (In Liqn) vs Pradip Nahar on 6 February, 2026

ORDER SHEET                                OD- 17 TO 22



                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                     IA NO. GA/5/2025
                             In
                        CS/63/2024
          CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                             Vs
                       PRADIP NAHAR
                            And
                     IA NO. GA/6/2025
                             In
                        CS/63/2024
          CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                             Vs
                       PRADIP NAHAR
                            And
                     IA NO. GA/7/2025
                             In
                        CS/63/2024
          CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                             Vs
                       PRADIP NAHAR
                            And
                     IA NO. GA/8/2025
                             In
                        CS/63/2024
          CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                             Vs
                       PRADIP NAHAR
                            And
                     IA NO. GA/9/2025
                             In
                        CS/63/2024
          CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                             Vs
                       PRADIP NAHAR
                            And
                    IA NO. GA/10/2025
                             In
                        CS/63/2024
          CALCUTTA COMMERCIAL BANK LTD. (IN LIQN)
                             Vs
                       PRADIP NAHAR
      BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 6th February, 2026.

Appearance:

Mr. Anirban Bose, Adv. Mr. Suvadeep Sen, Adv. Mr. JaydeepDhar, Adv. ...for the defendant

Mr. Pramit Kr. Ray, Sr. Adv.

Ms. Benazir Kazi, Adv. Mr. Sourav Pal, Adv.

Ms. AtmajaBandyopadhyay, Adv.

...for the Court Liquidator

Mr. Ashok Banerjee, Sr. Adv. Ms. NilanjanaAdhya, Adv.

...for the intervener (IA No.GA/5/2025, IA NO.GA/8/2025, IA NO.GA/9/2025)

Mr. Subhasis Chakraborty, Adv. Ms. SushmitaKumari Singh, Adv.

Mr. Aditya Mondal, Adv. Mr. S. Chakraborty, Adv. ... for the applicant in GA/10/2025

Mr. Anirban Ray, Sr. Adv.

Mr. Arjun Ray, Adv.

Mr. Mohit Gupta, Adv.

Ms. Manju Jaiswal, Adv. Mr. Debojyoti Mondal, Adv. ...For S. Lal Gupta & Modi

The Court :-Heard the submissions of the Learned Advocates

representing the respective parties.

Next date be fixed on 27th February, 2026 for further hearing.

(ANANYA BANDYOPADHYAY, J.)

JM