Rajashi Developers Private Limited vs Alisha Suresh And Ors
2026 Latest Caselaw 600 Cal/2

Calcutta High Court

Rajashi Developers Private Limited vs Alisha Suresh And Ors on 6 February, 2026

         ORDER                                                            OD - 2

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                              CC/137/2025
                   RAJASHI DEVELOPERS PRIVATE LIMITED
                                   VS
                         ALISHA SURESH AND ORS

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date: 6th February, 2026.
                                                                                  Appearance:
                                                                Mr. Surajit Nath Mitra, Sr. Adv.
                                                                  Mr. Sankarsan Sarkar, Adv.
                                                                     Mr. Victor Chatterjee, Adv.
                                                                                 ...for petitioner.
                                                                 Mr. Abhrajit Mitra, Sr. Adv.
                                                                Mr. Soumabho Ghosh, Adv.
                                                                  Mr. Biswajit Kumar, Adv.
                                                        Mr. Vidhya Bhusan Upadhyay, Adv.
                                                                      ...for contemnor No.2.
                                                                    Mr. Mainak Bose, Sr. Adv.
                                                                   Mr. Rishabh Karnani, Adv.
                                                                       Mr. Amitabh Ray, Adv.
                                                                 Mr. Krishnendu Modak, Adv.
                                                                  Mr. Prabhleen Bharari, Adv.
                                                                 Ms. Sreemantee Sanyal, Adv.
                                                                        ...for respondent No.8.

The Court:- Mr. Mitra, learned Senior advocate for the petitioner is

present. The contemnors are represented by Senior counsel Mr. Abhrajit Mitra

assisted by Mr. Ghosh. Respondent No.8 is also represented by Mr. Mainak

Bose, Senior advocate.

Supplementary affidavit filed by the petitioner be kept with the record.

Copy be served. As prayer is made on behalf of the contemnor respondent for

leave to file affidavit-in-opposition, such leave is granted.

Let affidavit-in-opposition be filed within two weeks. Reply, if any, by

March 6, 2026.

Let this matter appear on 13.03.2026.

As the question of maintainability is raised by Mr. Mainak Bose and Mr.

Abhrajit Mitra with regard to this petition, such point may be incorporated in

the affidavit-in-opposition. The affidavit of competency, Vakalatnama and the

affidavit of service be also kept with record.

(BISWAROOP CHOWDHURY, J.)

R.D. Barua