Trading Corporation Limited vs Punalur Paper Mills Ltd
2026 Latest Caselaw 507 Cal/2

Calcutta High Court

Trading Corporation Limited vs Punalur Paper Mills Ltd on 4 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-1

                        IN THE HIGH COURT AT CALCUTTA
                               Commercial Division
                                 ORIGINAL SIDE

                              IA NO. GA-COM/1/2024
                                In AP-COM/40/2023

                   WEST BENGAL MINERAL DEVELOPMENT AND
                       TRADING CORPORATION LIMITED
                                    Vs
                          PUNALUR PAPER MILLS LTD

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR
   Date : 4th February, 2026.

                                                                            Appearance:

                                                                 Mr. Sanjay Saha, Adv.
                                                            Mr.Sarbajit Mukherjee, Adv.
                                                                Mr. Debojyoti Das, Adv.
                                                                       ..for the petitioner

                                                              Mr. S. N. Mookerji, Sr. Adv.
                                                               Mr. Jishnu Saha, Sr. Adv.
                                                                 Mr. Sakya Sen, Sr. Adv.
                                                        Mr. Subhorojyoti Mukherjee, Adv.
                                                                Mr. S. R. Kakrania, Adv.
                                                                  Mr. Ishaan Saha, Adv.
                                                               Ms. Shreya Goenka, Adv.
                                                                      Ms. Jiya Bose, Adv.
                                                                     ...for the respondent

Mr. Souradipta Banerjee, Adv.

Mr. A. S. Tarafdar, Adv.

Mrs. Fatima Hassan, Adv.

...for the intervener

The Court:- As prayed for, liberty is given to Mr. Banerjee, the Learned

Advocate appearing for the intervenor to file a supplementary affidavit.

Let the matter appear in the list on 25th February, 2026 with prior service

of copy.

(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)