Meraj Yusha And Anr vs Seraj Yusha And Ors
2026 Latest Caselaw 471 Cal/2

Citation : 2026 Latest Caselaw 471 Cal/2
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Meraj Yusha And Anr vs Seraj Yusha And Ors on 3 February, 2026

Author: Shampa Sarkar

Bench: Shampa Sarkar

OCD -24
                             ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                         COMMERCIAL DIVISION
                             ORIGINAL SIDE

                        APOT/344/2024
                     IA NO: GA-COM/1/2024
                     MERAJ YUSHA AND ANR
                              VS
                     SERAJ YUSHA AND ORS

  BEFORE:
  The Hon'ble JUSTICE SHAMPA SARKAR
  Date: 3rd February, 2026.

                                                              Appearance:
                                           Mr. Saraswata Mohapatra, Adv.
                                             Ms. Urmila Chakraborty, Adv.
                                                 Mr. Abhijeet Sarkar, Adv.
                                                   ... for the appellant no.1
                                                 Mr. Jishnu Saha, Sr. Adv.
                                                    Mr. Ishaan Saha, Adv.
                                                 Mr. Pranav Sharma, Adv.
                                                  ... for the appellant no.2
                                               Mr. Sudipta Sarkar, Sr.Adv.
                                               Mr. Dhrubo Ghosh, Sr. Adv.
                                                      Mr. Ankan Rai, Adv.
                                                  Mr. Altamash Alim, Adv.
                                                       Mr. Ayan Rai, Adv.
                                                Mr. Ratnesh Kr. Rai, Adv.
                                                Ms. Devanshi Deora, Adv.
                                                   Ms. Muskan Saha, Adv.
                                                 ...for the respondent no.1

Mr. S.N. Mookherjee, Sr. Adv.

Mr. Yash Singhi, Adv. Mr. Dhruv Chadha, Adv. Mr. Ratnesh Kr. Rai, Adv. Ms. Devanshi Deora, Adv. ...for the respondent no.2 Mr. Ratnanko Banerji, Sr. Adv.

Mr. D.N. Sharma, Sr. Adv. Mr. Ratnesh Kr. Rai, Adv.

Mr. Vipra Gang, Adv.

Mr. Kishan Goenka, Adv. Ms. Devanshi Deora, Adv. ...for the respondent no.3

The Court: Let this matter appear on 12 th February, 2026 at 12.30 P.M.

(SHAMPA SARKAR, J.)

TR/