Arc Holdings Limited vs Allahabad Bank & Ors
2026 Latest Caselaw 1537 Cal/2

Citation : 2026 Latest Caselaw 1537 Cal/2
Judgement Date : 27 February, 2026

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Calcutta High Court

Arc Holdings Limited vs Allahabad Bank & Ors on 27 February, 2026

OD- 40

                              ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                               CS/248/2008

                         ARC HOLDINGS LIMITED
                                  VS
                        ALLAHABAD BANK & ORS.


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 27th February, 2026

The Court:- None appears to represent either of the parties.

Let the matter be adjourned for the day.

(ANANYA BANDYOPADHYAY, J.)

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