Pravin Kumar vs Itc Limited And Ors
2026 Latest Caselaw 1399 Cal/2

Calcutta High Court

Pravin Kumar vs Itc Limited And Ors on 25 February, 2026

Author: Supratim Bhattacharya

Bench: Sabyasachi Bhattacharyya, Supratim Bhattacharya

OD-2 & 3

                            IN THE HIGH COURT AT CALCUTTA
                             CIVIL APPELLATE JURISDICTION
                                       ORIGINAL SIDE

                                  TEMPAPO-IPD/6/2025
                                      PRAVIN KUMAR
                                          VS
                                 ITC LIMITED AND ORS

                                      OCOT/7/2025
                                    PRAVIN KUMAR
                                          VS
                                 ITC LIMITED AND ORS

BEFORE :
THE HON'BLE JUSTICE SABYASACHI BHATTACHARYYA
THE HON'BLE JUSTICE SUPRATIM BHATTACHARYA
Date : 25th February, 2026
                                                                                      Appearance :
                                                                      Mr. Tilak Kr. Bose, Sr. Adv.
                                                                Mr. Soumya Roy Chowdhury, Adv.
                                                                               Ms. Sristi Kaul, Adv.
                                                                          Mr. Suryaneel Das, Adv.
                                                                         Mr. Dhruv Chandra, Adv.
                                                                         Ms. Oindrila Ghosal, Adv.
                                                            Mr. Chiranjit Pal, Adv. ...for appellant.

                                                                   Mr. Ratnanko Banerjee, Sr. Adv.
                                                                    Mr. Ranjan Bachawat, Sr. Adv.
                                                                        Mr. Sarathi Dasgupta, Adv.
                                                                          Mr. Paritosh Sinha, Adv.
                                                                             Mr. K. K. Pandey, Adv.
                                                                      Mr. Manosij Mukherjee, Adv.
                                                                      Mr. Naman Choudhury, Adv.
                                                                       Mr. Saurodip Banerjee, Adv.
                                                                        Mr. Bhavesh Garodia, Adv.
                                                                             Ms. Sonia Nandy, Adv.
                                                                           Mr. Aayush Sinha, Adv.
                                                                               Ms. Sayani De, Adv.
                                                                         Ms., Mallika Bothra, Adv.
                                                          Mr. Viraj Guipta, Adv. ...for respondents.

The Court : - Heard in part. List the matter for further hearing on March 11,

2026.

(SABYASACHI BHATTACHARYYA, J.)

(SUPRATIM BHATTACHARYA, J)

pkd/nm.