Dr. Santanu Sen vs Sumantra Chowdhury And Ors
2026 Latest Caselaw 1371 Cal/2

Calcutta High Court

Dr. Santanu Sen vs Sumantra Chowdhury And Ors on 24 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

                                                                                           2019:CHC-OS:176

OD 8

                            IN THE HIGH COURT AT CALCUTTA
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                     ORIGINAL SIDE

                                   CS/124/2019
      IA NO: GA/1/2019(Old No:GA/2113/2019), GA/4/2019(Old No:GA/2934/2019)

                                    DR. SANTANU SEN
                                           VS
                              SUMANTRA CHOWDHURY AND ORS

BEFORE :
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:24th February, 2026

APPEARANCE:

Mr. Malay Kr. Seal,Sr. Adv.

Mr. Debanik Banerjee,Adv. Mr. Steven S. Biswas,Adv.

Huzaifa Shahid,Adv.

...for def. no. 2.

Mr. Ayon Dutta,Adv.

Mr. A.S.Sanyal,Adv.

...for def. nos. 5 & 6

Mr. Soumabho Ghose,Adv.

Ms. Tiana Bhattacharya,Adv.

Mr. S.Datta,Adv.

...for def. nos. 8-11

The Court:- Learned Counsel for the Plaintiff submitted that the Defendant No.

1 expired recently and he intends to file appropriate application for substitution.

The matter will appear in the list as "To Be Mentioned" on 25th March, 2026.

(SUGATO MAJUMDAR, J.)

s.chandra