And- Neeraj Bajoria vs Pawan Kumar Todi And Raj Kumar Todi
2026 Latest Caselaw 1216 Cal/2

Calcutta High Court

And- Neeraj Bajoria vs Pawan Kumar Todi And Raj Kumar Todi on 20 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-11
                         IN THE HIGH COURT AT CALCUTTA
                        Testamentary & Intestate Jurisdiction
                                 ORIGINAL SIDE

                                     TS/26/2023
                                 IA NO: GA/2/2024,
                                     GA/3/2025,
                                     GA/4/2025

                  IN THE GOODS OF NAND LAL TODI, DECEASED -
                            AND- NEERAJ BAJORIA
                                     VS
                    PAWAN KUMAR TODI AND RAJ KUMAR TODI


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: 20th February, 2026 Appearance:

Mr. Anirban Ray, Sr. Adv. Mr. Soumabho Ghose, Adv. Ms. Tiana Bhttacharya, Adv. Mr. Orijit Chatterjee, Adv. Ms. Sabarni Mukherjee, Adv.

Ms. Safura Ahmed, Adv.

.... for the plaintiff /executor

Mr. Ratnanko Banerji, Sr. Adv.

Mr. Rudrajit Sarkar, Adv. Mr. Soumyadeb Sinha, Adv.

Ms. A. Goswami, Adv.

Ms. Suranjana Chatterjee, Adv.

...for defendant no. 1

Mr. Shaunak Mukherjee, Adv. Mr. Sanwal Tibrewal, Adv.

Ms. Sutapa Mitra, Adv.

...for the defendant no. 2

The Court:- Heard GA/3/2025 in part.

All the applications shall appear in the list for further hearing on 11th

March, 2026. Interim order is extended till the returnable date.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)