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Goutam Roy vs Vandana Jalan Nee Bajoria And Ors
2026 Latest Caselaw 1188 Cal/2

Citation : 2026 Latest Caselaw 1188 Cal/2
Judgement Date : 19 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Goutam Roy vs Vandana Jalan Nee Bajoria And Ors on 19 February, 2026

ORDER SHEET                                                             OD-36
                                                                                       2017:CHC-OS:83

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                              CS/100022/1996

                 IA NO: GA/1/1997(Old No:GA/914/1997),
                     GA/2/1997(Old No:GA/929/1997),
                     GA/9/2012(Old No:GA/642/2012),
                    GA/10/2015(Old No:GA/3835/2015),
                    GA/11/2018(Old No:GA/3494/2018)

                            GOUTAM ROY
                                VS
                 VANDANA JALAN NEE BAJORIA AND ORS.

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 19th February, 2026.

Appearance:

Mr. Biswanath Chatterjee, Adv. Ms. Madhurima Halder, Adv. Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Sayani Gupta, Adv.

...For the Plaintiff

Mr. Varun Kothari, Adv.

Mr. A. Agarwalla, Adv.

Mr. S. Majumder, Adv.

Mr. P. Garain, Adv.

...For the Defendant nos. 1(b), (c) & (d)

Mr. Rachit Lakhmani, Adv. Mr. Samridha Sen, Adv.

Ms. Neelina Chatterjee, Adv.

Mr. Biswajit Saha, Adv.

Ms. Puspita Bhoumick, Adv. ...For the Defendant no.3

The Court:- Further examination-in-chief of the P.W.1 was conducted.

Next date be fixed on 23rd February, 2026 at 12:30 P.M. for conclusion

of examination-in-chief of the P.W.1.

(ANANYA BANDYOPADHYAY, J.)

JM

 
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