Citation : 2026 Latest Caselaw 1118 Cal/2
Judgement Date : 18 February, 2026
OD-1
ORDER SHEET
APOT/314/2024
IA NO. GA/3/2025
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
WEST BENGAL INDUSTRIAL
DEVELOPMENT CORPORATION LIMITED
VS
ELECTROSTEEL CASTINGS LTD. AND ORS.
BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
AND
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 18th February, 2026.
Appearance
Mr. Kishore Dutta, Ld. Advocate General
Mr. Sidharth Sethi, Adv.
Ms. Shreya Sircar, Adv.
Mr. D. Anand, Adv.
Mr. Tanoy Chakraborty, Adv.
Mr. Suddhadev Adak, Adv.
Ms. Riya Singh, Adv.
...for the appellant
Mr. Abhrotosh Majumder, Sr. Adv.
Mr. Arif Ali, Adv.
Mr. Ujjal Ray, Adv.
Mr. Prabhat Kr. Srivastawa, Adv.
Mr. Gaurav Gupta, Adv.
Ms. Ankita Singh, Adv.
Mr. Om Srivastava, Adv.
...for the respondent no. 1
Dictated by Arijit Banerjee, J.
The Court: Affidavit-in-opposition and affidavit-in-reply filed on
behalf of the parties be kept with the records.
On the request of Mr. Majumder, Learned Senior Counsel
representing the respondent no.1/writ petitioner, let this matter stand
adjourned and be listed again on March 2, 2026, retaining its position.
(ARIJIT BANERJEE, J.)
(APURBA SINHA RAY, J.)
bp.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!