Ayussh Rathhi vs Ashok Kumar Rathi And Ors
2026 Latest Caselaw 1111 Cal/2

Calcutta High Court

Ayussh Rathhi vs Ashok Kumar Rathi And Ors on 18 February, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

ODSL-1
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                      IA NO. GA/1/2019 (Old No: GA/600/2019)
                                  In CS/28/2019

                                 AYUSSH RATHHI
                                      Vs
                           ASHOK KUMAR RATHI AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 18th February, 2026.

Appearance:

Ms. Manju Agarwal, Sr. Adv.

Ms. S. Mukherjee, Adv. ... for the plaintiffs.

Mr. Rudrajit Sarkar, Adv. Mr. Ayan Dutta, Adv.

Ms. A. Ghsoh, Adv.

...for the defendant nos. 1, 2,3 & 5.

Mr. Tamoghna Saha, Adv. ...for defendant nos. 8, 9 and 10.

Mr. Rupak Ghosh, Adv.

Mr. A. Sikdar, Adv.

...for defendant nos. 6, 13 and 14.

Mr. A. Kanodia, Adv.

...for defendant no. 7.

The Court:- The matter will appear in the list on 25 th February, 2026.

Interim order is extended till date.

(SUGATO MAJUMDAR, J.) S.Seal