Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mrs. Sarita Lakhwan vs Madhu Lakhwani And Ors
2026 Latest Caselaw 1027 Cal/2

Citation : 2026 Latest Caselaw 1027 Cal/2
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Calcutta High Court

Mrs. Sarita Lakhwan vs Madhu Lakhwani And Ors on 17 February, 2026

OD-16 to 23


                            ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
              TESTAMENARY AND INTESTATE JURISDICTION
                            ORIGINAL SIDE

                        IA NO. GA/12/2022
                                In
                            TS/6/2012
                        IN THE GOODS OF:
                    RAGHUMAL LAKHWANI (DEC)
         - AND- IN THE MATTER OF MRS. SARITA LAKHWAN
                                Vs
                    MADHU LAKHWANI AND Ors.

                        IA NO. GA/14/2025
                                In
                            TS/6/2012
           IN THE GOODS OF: RAGHUMAL LAKHWANI (DEC)
         - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                Vs
                    MADHU LAKHWANI AND Ors.

                        IA NO. GA/15/2025
                                In
                            TS/6/2012
           IN THE GOODS OF RAGHUMAL LAKHWANI (DEC)
         - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                Vs
                    MADHU LAKHWANI AND Ors.

                        IA NO. GA/16/2025
                                In
                            TS/6/2012
           IN THE GOODS OF RAGHUMAL LAKHWANI (DEC)
         - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                Vs
                    MADHU LAKHWANI AND Ors.

                        IA NO. GA/17/2025
                                In
                            TS/6/2012
           IN THE GOODS OF RAGHUMAL LAKHWANI (DEC)
         - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                Vs
                    MADHU LAKHWANI AND Ors.

                        IA NO. GA/19/2025
                                In
                                       2

                              TS/6/2012
              IN THE GOODS OF RAGHUMAL LAKHWANI (DEC)
            - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                  Vs
                       MADHU LAKHWANI AND Ors

                           IA NO. GA/20/2026
                                   In
                               TS/6/2012
              IN THE GOODS OF RAGHUMAL LAKHWANI (DEC)
            - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                   Vs
                       MADHU LAKHWANI AND Ors

                           IA NO. GA/21/2026
                                   In
                               TS/6/2012
              IN THE GOODS OF RAGHUMAL LAKHWANI (DEC)
            - AND- IN THE MATTER OF MRS. SARITA LAKHWANI
                                   Vs
                       MADHU LAKHWANI AND Ors


  BEFORE:
  The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
  Date : 17TH FEBRUARY, 2026.

                                                                          Appearance:
                                                               Mr. Sayantan Bose, Adv.
                                                      Mr. Shounak Mukhopadhyay, Adv.
                                                                Ms. Manisha Das, Adv.
                                                                     ...For the Plaintiff

                                                               Mr. Rajarshi Dutta, Adv.
                                                          ...For Defendant nos. 1(a), 1(b)

                                                                Mr. Shayak Mitra, Adv.
                                                          ...For Defendant no.1(c), 5 & 3

                                                           Mr. Suman Kr. Dutt, Sr. Adv.
                                                             Mr. Amritam Mandal, Adv.
                                                             Mr. Joy Chakraborty, Adv.
                                                             ...For the Respondent no.6

GA/12/2022 and GA/19/2025 :

The Court : The Learned Advocate representing the Applicant has filed

the affidavit-in-reply to the affidavit-in-opposition in GA/19/2025 . Let the

same be kept on record.

Next date be fixed on 6th March, 2026 for hearing GA/12/2022 and

GA/19/2025.

GA/14/2025, GA/15/2025, GA/16/2025, GA/17/2025, GA/20/2026 and GA/21/2026 :

The Learned Advocate representing the Applicant in GA/20/2026 and

GA/21/2026 sought for discharge of the caveators. The Learned Advocate

representing the Respondent No. 6 intends to file affidavit-in-opposition to the

same.

Next date be fixed on 9th March, 2026 for filing affidavit-in-opposition.

(ANANYA BANDYOPADHYAY, J.)

A Dey

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter