Anil Kumar Murarka vs O/L And Anr
2026 Latest Caselaw 3060 Cal/2

Calcutta High Court

Anil Kumar Murarka vs O/L And Anr on 16 April, 2026

Author: Debangsu Basak

Bench: Debangsu Basak

                                     ORDER SHEET

OD-7
                         IN THE HIGH COURT AT CALCUTTA
                        COMMERCIAL APPELLATE DIVISION
                                 ORIGINAL SIDE


                                    APO/44/2025
                                       WITH
                                    CP/413/2015

                                 IA NO: ACO/3/2026

               RE CFL CAPITAL FINANCIAL SERVICES LTD (IN LIQN)
                                   -AND-
                            ANIL KUMAR MURARKA
                                    -VS-
                                O/L AND ANR.



BEFORE:
THE HON'BLE JUSTICE DEBANGSU BASAK
                        -AND-
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date: 16th April, 2026.

                                                                          Appearance:
                                                   Mr. Deepnath Roychowdhury, Adv.
                                                        Ms. Urmila Chakraborty, Adv.
                                                           Mr. Tamaghna Saha, Adv.
                                                                  ...for the appellant.


          The Court: Appellant will serve the respondent afresh and file an

affidavit of service to such effect on the next date.

List the appeal a fortnight hence i.e. on 30th April, 2026.

(DEBANGSU BASAK, J.)

(MD. SHABBAR RASHIDI, J.)

S. A. AR (CR)