Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

United Bank Of India vs Hengers (India) Limited
2026 Latest Caselaw 3052 Cal/2

Citation : 2026 Latest Caselaw 3052 Cal/2
Judgement Date : 16 April, 2026

[Cites 0, Cited by 0]

Calcutta High Court

United Bank Of India vs Hengers (India) Limited on 16 April, 2026

OD- 33

                               ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                               CS/159/1981

                          UNITED BANK OF INDIA
                                   VS
                         HENGERS (INDIA) LIMITED


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 16th April, 2026.

The Court: None appeared to represent either of the parties and no

accommodation was sought when the matter was called on 13th April, 2026.

Today also when the matter is called, none appears to represent either of

the parties. No accommodation is sought.

Accordingly, CS/159/1981 is dismissed for default.

(ANANYA BANDYOPADHYAY, J)

gb.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter