Bhagwati Developers Pvt. Ltd vs Smt. Subarna Ghosh And Ors
2026 Latest Caselaw 3029 Cal/2

Calcutta High Court

Bhagwati Developers Pvt. Ltd vs Smt. Subarna Ghosh And Ors on 16 April, 2026

OD- 13

                              ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                               CS/227/2004

     IA NO: GA/6/2013(Old No: GA/3301/2013), GA/7/2014(Old No:
          GA/1168/2014), GA/8/2014(Old No: GA/2830/2014),
                  GA/9/2015(Old No: GA/230/2015)

                    BHAGWATI DEVELOPERS PVT. LTD.
                                  VS
                     SMT. SUBARNA GHOSH AND ORS.


BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 16th April, 2026.

Appearance:

Mr. Utpal Bose, Sr. Adv.

Mr. Meghnad Dutta, Adv. (vc) Mr. Samit Rudra, Adv.

.... for the plaintiff

Mr. Abhrajit Mitra, Sr. Adv. Mr. Soumya Roy Chowdhury, Adv.

Mr. Aman Agarwal, Adv.

Mr. Sanjiv Kumar Trivedi, Adv.

Mr. Sanket Sarawgi, Adv.

Mr. Debayan Sen, Adv.

Ms. Mahima Cholera, Adv.

Mr. Niket Ojha, Adv.

Mr. Subhadeep Podder, Adv. Mr. Tapan Nag Chowdhury, Adv.

...for the defendant no. 2

Mr. Purnendu Das, Adv.

Ms. Gitika Mallick, Adv.

... for the defendant nos.1(a), (b), (c)

The Court: During the course of hearing, it appeared to the Court

that the dispute involved in the instant suit relates to the commercial

transaction. Therefore, the case records be placed before the Registrar,

Original Side to take necessary steps for its transfer before the Court of

competent jurisdiction.

(ANANYA BANDYOPADHYAY, J)

gb.