Uco Bank And Anr vs Hdfc Bank Ltd And Ors
2026 Latest Caselaw 2985 Cal/2

Calcutta High Court

Uco Bank And Anr vs Hdfc Bank Ltd And Ors on 13 April, 2026

Author: Aniruddha Roy

Bench: Aniruddha Roy

OCD-7

                      In The High Court at Calcutta
                          Commercial Division
                             Original Side

                              CS-COM/49/2025

                            UCO BANK AND ANR.
                                   VS
                          HDFC BANK LTD AND ORS.

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY

Date : April 13, 2026.

Appearance:

Mr. Rahul Sarkar, Adv.

Ms. Ipsita Sardar, Adv.

...for the plaintiff.

The Court: Ms. Ipsita Sardar, learned advocate appears for the

plaintiff.

Today, the matter has appeared pursuant to the report of the learned

Master dated April 2, 2026.

Learned advocate on record for the plaintiff submits that the defects

have already been pointed out over e-mail.

The plaintiff shall be at liberty to remove the defects and cause the

necessary corrections, subject to the approval of the department. In the

event, the defects are major, the plaintiff may be at liberty to take out

appropriate amendment application.

The matter is directed to go out of the list for the time being.

(ANIRUDDHA ROY, J.)

Arsad